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Greater Bengaluru City Corporation -

Section 97 in Bangalore Water Supply and Sewerage Act, 1964

97. Prohibition or obstruction or molestation in execution of work.

- No person shall obstruct or molest any person authorised or empowered by or under this Act in the execution of his duty or of anything which he is authorised or empowered or required to do by virtue or in consequence of any of the provisions of this Act or any rule or regulation made thereunder.