Delhi High Court - Orders
M/S Meenakshi Metal Industries (Llp), ... vs M/S Steel Authority Of India Ltd.,Bso, ... on 24 July, 2024
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~18-19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 90/2019
M/S MEENAKSHI METAL INDUSTRIES (LLP), JHANSI (U.P.)
.....Petitioner
Through: Mr. Nitin Bhardwaj and Mr. Vikas
Parashar, Advs.
versus
M/S STEEL AUTHORITY OF INDIA LTD.,BSO, KANPUR
.....Respondent
Through: Ms. Smridhi Dhir, Adv.
19
+ O.M.P. (COMM) 436/2019
M/S STEEL AUTHORITY OF INDIA LIMITED .....Petitioner
Through: Ms. Smridhi Dhir, Adv.
versus
M/S MEENAKSHI METAL INDUSTRIES (LLP)
.....Respondent
Through: Mr. Nitin Bhardwaj and Mr. Vikas
Parashar, Advs.
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 24.07.2024
1. There is a request for adjournment on behalf of M/s Steel Authority of India Ltd.
2. Ms. Dhir, learned counsel appearing for M/s Steel Authority of India Ltd has shown an e-mail from Mr. Nitin Bhardwaj giving no objection to the adjournment request.
3. In this view of the matter, re-notify on 23.09.2024.
JASMEET SINGH, J JULY 24, 2024/NG This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 26/07/2024 at 00:15:39