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Delhi High Court - Orders

M/S Meenakshi Metal Industries (Llp), ... vs M/S Steel Authority Of India Ltd.,Bso, ... on 24 July, 2024

Author: Jasmeet Singh

Bench: Jasmeet Singh

                                    $~18-19
                                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +    O.M.P. (COMM) 90/2019
                                         M/S MEENAKSHI METAL INDUSTRIES (LLP), JHANSI (U.P.)
                                                                                         .....Petitioner
                                                        Through: Mr. Nitin Bhardwaj and Mr. Vikas
                                                                 Parashar, Advs.
                                                        versus
                                         M/S STEEL AUTHORITY OF INDIA LTD.,BSO, KANPUR
                                                                                      .....Respondent
                                                        Through: Ms. Smridhi Dhir, Adv.
                                    19
                                    +    O.M.P. (COMM) 436/2019
                                         M/S STEEL AUTHORITY OF INDIA LIMITED .....Petitioner
                                                        Through: Ms. Smridhi Dhir, Adv.
                                                        versus
                                         M/S MEENAKSHI METAL INDUSTRIES (LLP)
                                                                                      .....Respondent
                                                        Through: Mr. Nitin Bhardwaj and Mr. Vikas
                                                                 Parashar, Advs.
                                         CORAM:
                                         HON'BLE MR. JUSTICE JASMEET SINGH
                                                                                      ORDER

% 24.07.2024

1. There is a request for adjournment on behalf of M/s Steel Authority of India Ltd.

2. Ms. Dhir, learned counsel appearing for M/s Steel Authority of India Ltd has shown an e-mail from Mr. Nitin Bhardwaj giving no objection to the adjournment request.

3. In this view of the matter, re-notify on 23.09.2024.

JASMEET SINGH, J JULY 24, 2024/NG This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 26/07/2024 at 00:15:39