Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] Union of India - Subsection Section 10(c) in The Coking Coal Mines (Emergency Provisions) Act, 1971 (c)fails to comply with the provisions contained in sub-section (3) or sub-section (5) or sub-section (6) of section 4; or
