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Delhi High Court - Orders

Moroccanoil Israel Limited And Anr vs Modicare Limited on 28 October, 2022

Author: Mukta Gupta

Bench: Mukta Gupta

                           $~7 (Single Bench-Original)
                           *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                           +     CS (COMM) 52/2019
                                 IA 1471/20019
                                 IA 16720/20019

                                 MOROCCANOIL ISRAEL LIMITED AND ANR...... Plaintiffs
                                             Represented by:    Ms. Prachi Agrawal & Ms. Ridhie
                                                                Bajaj, Advocates.
                                                    versus
                                 MODICARE LIMITED                                      ..... Defendant
                                             Represented by:    Ms.Akanksha Singh, Advocate.
                                 CORAM:
                                 HON'BLE MS. JUSTICE MUKTA GUPTA
                                               ORDER

% 28.10.2022

1. Sealed cover wherein the sales figures of the plaintiffs worldwide and in India as also the expenditure on promotion worldwide and in India wherein these figures have been disclosed, have been opened and perused by this Court. The same be re-sealed with the seal of the Joint Registrar (Original).

2. Order be uploaded on the website of this Court.

MUKTA GUPTA, J.

OCTOBER 28, 2022/ck Signature Not Verified Digitally Signed By:ANIL KUMAR BHATT Signing Date:31.10.2022 11:27:04