Delhi High Court - Orders
Moroccanoil Israel Limited And Anr vs Modicare Limited on 28 October, 2022
Author: Mukta Gupta
Bench: Mukta Gupta
$~7 (Single Bench-Original)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS (COMM) 52/2019
IA 1471/20019
IA 16720/20019
MOROCCANOIL ISRAEL LIMITED AND ANR...... Plaintiffs
Represented by: Ms. Prachi Agrawal & Ms. Ridhie
Bajaj, Advocates.
versus
MODICARE LIMITED ..... Defendant
Represented by: Ms.Akanksha Singh, Advocate.
CORAM:
HON'BLE MS. JUSTICE MUKTA GUPTA
ORDER
% 28.10.2022
1. Sealed cover wherein the sales figures of the plaintiffs worldwide and in India as also the expenditure on promotion worldwide and in India wherein these figures have been disclosed, have been opened and perused by this Court. The same be re-sealed with the seal of the Joint Registrar (Original).
2. Order be uploaded on the website of this Court.
MUKTA GUPTA, J.
OCTOBER 28, 2022/ck Signature Not Verified Digitally Signed By:ANIL KUMAR BHATT Signing Date:31.10.2022 11:27:04