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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(c) in The Chief Inspectors, Deputy Chief Inspectors and Inspectors (Qualification and Experience) Rules, 2012

(c)"Recognized University or equivalent" means a Central or state funded University or Institution, Engineering College approved by "All India Council for Technical Education", Private or Deemed University approved by the University Grants Commission, Institution of Engineers.