Section 13 in Rajasthan Farmers' Participation in Management of Irrigation System Act, 2000
13. Changes in Farmers' Organisation.
- The Government may, in the interest of a Farmers' Organisation in the command area, by notification and in accordance with the rules made in this behalf,(a)form a new Farmers' Organisation by separating the area from any Farmers' Organisation;(b)increase the area of any Farmers' Organisation;(c)diminish the area o f any Farmers' Organisation;(d)alter the boundaries of any Farmers' Organisation; or(e)cancel a notification issued under this Act for rectifying any mistake:Provided that no such separation, increase, diminution, alteration and cancellation shall be effected unless a reasonable opportunity of hearing is given to the Organisation likely to be affected.
