Gujarat High Court
Anvarhusein Gulambhai Bulekha & 5 vs State Of Gujarat Thro Deputy Secretary & ... on 19 August, 2014
Author: Rajesh H.Shukla
Bench: Rajesh H.Shukla
C/SCA/12397/2012 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 12397 of 2012
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ANVARHUSEIN GULAMBHAI BULEKHA & 5....Petitioner(s)
Versus
STATE OF GUJARAT THRO DEPUTY SECRETARY & 6....Respondent(s)
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Appearance:
GIRISH PATEL ASSOC, ADVOCATE for the Petitioner(s) No. 1 6
DS AFF.NOT FILED (N) for the Respondent(s) No. 4 6
DS AFF.NOT FILED (R) for the Respondent(s) No. 1 6
GOVERNMENT PLEADER for the Respondent(s) No. 1
MS JIRGA D JHAVERI, ADVOCATE for the Respondent(s) No. 3
NOTICE SERVED BY DS for the Respondent(s) No. 1 2
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CORAM: HONOURABLE MR.JUSTICE RAJESH H.SHUKLA
Date : 19/08/2014
ORAL ORDER
Learned Advocate Shri Manoj Shrimali for Girish Patel Associates for the petitioners states that he does not press this petition. Accordingly, the present petition stands disposed of as having not pressed. Rule is discharged. Interim relief, if any, shall stand vacated.
(RAJESH H.SHUKLA, J.) Tuvar Page 1 of 1