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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of West Bengal - Subsection

Section 22(2)(v) in New Town Kolkata Planning Area (Building) Rules, 2014

(v)He/She shall be responsible for respective scope of works executed by the contractors including legal matters relating to contractor along with the other professional(s) of the project;