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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(a) in Rajasthan Finance Act, 2011

(a)the electricity duty on the energy consumed -
(i)by a consumer in any industry in the manufacture, production, processing or repair of goods;
(ii)by a person generating energy for his own use or consumption;
(iii)by or in respect of any mine as defined in the Mines Act, 1952 (Central Act No. 35 of 1952);