Delhi High Court - Orders
Ashwini Khullar vs Dda & Ors on 28 February, 2019
Author: Vipin Sanghi
Bench: Vipin Sanghi, A. K. Chawla
$~27
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8469/2009
ASHWINI KHULLAR ..... Petitioner
Through Mr. P. Yadv and Mr. Priyaranjan
Dubey, Advs.
versus
DDA & ORS. ..... Respondents
Through Mr. Arun Birbal, Adv. for DDA.
CORAM:
HON'BLE MR. JUSTICE VIPIN SANGHI
HON'BLE MR. JUSTICE A. K. CHAWLA
ORDER
% 28.02.2019 List on 25.03.2019, when another connected matter is listed.
VIPIN SANGHI, J A. K. CHAWLA, J FEBRUARY 28, 2019 rc