Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26(26)] [Section 26] [Entire Act]

State of Haryana - Subsection

Section 26(26)(ii) in Haryana State Central Co-operative Bank's Staff Service (Common Cadre) Rules, 1975

(ii)The amount shall be recovered in 60 equal monthly installments.