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State of Bihar - Section

Section 103 in Bihar Inland Vessels Rules, 2013

103. Crossing of navigable channel.

- While crossing the navigable channel, a ferry vessel shall keep at such distance from vessels or rafts moving along the navigable channel, so that the latter are not obliged to change their course or reduce speed.Provided that ferry vessels, under special circumstances may be granted priority of passage across the navigable channel by the Competent Officer and such vessel shall exhibit a green all-round light by night and a green flag by day and shall have right of way as the circumstances permit.