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State of Andhra Pradesh - Section

Section 12 in Andhra Pradesh Fisheries and Ocean University (Establishment and Regulation) Act, 2017

12. Management of certain Institutions.

- Subject to the provision of sub-section (4) of section 3 the University may, as and when it deems fit and proper, establish and manage and additional campuses, centers education, training, extension and outreach within the State of Andhra Pradesh.