Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Karnataka - Subsection

Section 22(4) in The Karnataka Veterinary, Animal and Fisheries Sciences University Act, 2004

(4)Each Dean shall be responsible for the organization and conduct of teaching, research and extension education of the college or colleges under his control.