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[Cites 0, Cited by 0] [Section 305B(1)] [Section 305B] [Entire Act]

Union of India - Subsection

Section 305B(1)(c) in Rules of Procedure and Conduct of Business in Lok Sabha

(c)if there has been such delay, whether a statement explaining the reasons for delay has been laid on the Table of the House and whether those reasons are satisfactory;