Chattisgarh High Court
Bohran Lal Gendre & Ors vs State Of Chhattisgarh & Ors on 27 October, 2016
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
Writ Petition (S) No.4568 of 2011
Bohran Lal Gendre and others Versus State of Chhattisgarh and another
27/10/2016 None present for the petitioners.
Mr.Dhiraj Wankhede, G.A. for the State/respondents.
Petition perused. Admit.
List for final hearing in due course.
Sd/-
(Sanjay K.Agrawal) JUDGE B/-