Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Chattisgarh High Court

Bohran Lal Gendre & Ors vs State Of Chhattisgarh & Ors on 27 October, 2016

               HIGH COURT OF CHHATTISGARH, BILASPUR

                                    Order Sheet

                         Writ Petition (S) No.4568 of 2011

         Bohran Lal Gendre and others Versus State of Chhattisgarh and another




27/10/2016      None present for the petitioners.

                Mr.Dhiraj Wankhede, G.A. for the State/respondents.

Petition perused. Admit.

List for final hearing in due course.

Sd/-

(Sanjay K.Agrawal) JUDGE B/-