Himachal Pradesh High Court
Regional Director, Dav School & Others vs Dharmender Kumar on 6 April, 2022
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Regional Director, DAV School & others versus Dharmender Kumar & others & other connected matters LPA No. 66 of 2017 a/w CWPs No. 1484/2018, 264, 912 to 915, 2961, 2963/2019, 265/2020, 68, 2852, .
2855, 5065/2021 & LPAs No. 77 & 83 of 2019 06.04.2022 Present: Ms. Ranjana Pramar, Senior Advocate with Ms. Devyanai Sharma, Naresh Kumar, Mr. Ajit Jaswal, Mr. Neel Kamal Sood, Mr. Bhuvnesh Sharma, Mr. Anshul Mangla, Mohan Sharma & Mr. Karan Singh Parmar, Advocates for the appellants/petitioners in the respective appeals/writ petitions.
Mr. Nand Lal Thakur, Additional Advocate General, for the respondents-State.
Mr. Balram Sharma, Assistant Solicitor General of India, for the respondents/UOI.
Mr. K.D. Sood, and Mr. Rajnish Maniktala, Senior Advocates with Mr. Het Ram Thakur and Mr. Naresh Kumar, Advocates, for the private respondents.
Ms Ritta Goswami, Advocate, for the respondent-
CBSE Board in LPA No. 66/2017 and CWP No. 264/2019.
List on 02.05.2022.
( Mohammad Rafiq ) Chief Justice ( Jyotsna Rewal Dua ) Judge April 6, 2022 (hemlata) ::: Downloaded on - 07/04/2022 20:11:35 :::CIS .
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