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State of Bihar - Section

Section 27 in Rules Under Section 15 of the Bihar Itki Tuberculosis Sanatorium (Regulation of Buildings) Act, 1951

27. Height of building.

- The height of a building shall not exceed the width of the road on which the building abuts except where the width of such road does not exceed fifteen feet, in which cash the height of the building shall not exceed one and a half times the width of the road. If the house is situated on a corner plot, the height of the house shall be regulated by the width of the street on which the house fronts:Provided that if the house or one or more of its stories be set back, the height of the house may be increased as much as the basement of the portion has been set back.