Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Maharashtra - Subsection

Section 23(1)(j) in The Maharashtra State Council of Examinations Act, 1998

(j)to prescribe, demand and receive fees from institutions, individuals recognised or allowed to appear for examinations by the State Council;