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[Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(1)(x) in The Information Technology (Certifying Authorities) Rules, 2000

(x)[ compliance to relevant X.509 Certificate Policy for India PKI issued by the Controller; [Inserted by Notification No. G.S.R. 662(E), dated 25.8.2015 (w.e.f. 17.10.2000).]