Allahabad High Court
Savita Pandey vs State Of U.P. & Others on 18 January, 2010
Bench: Prakash Krishna, Yogesh Chandra Gupta
Court No. - 36 Case :- WRIT - C No. - 1853 of 2010 Petitioner :- Savita Pandey Respondent :- State Of U.P. & Others Petitioner Counsel :- B.R.J. Pandey Respondent Counsel :- C.S.C.,V.B. Mishra Hon'ble Prakash Krishna,J.
Hon'ble Yogesh Chandra Gupta,J.
Notice on behalf of the respondent no.1 has been accepted by the learned standing counsel and on behalf of the respondent Nos. 2 and 3 by Sri Ved Byas Mishra, Advocate, who prays for and is granted three weeks time to file counter affidavit. One week thereafter for rejoinder affidavit.
List thereafter.
(Prakash Krishna, J.) (Yogesh Chandra Gupta, J.) Order Date :- 18.1.2010 LBY