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[Cites 0, Cited by 0] [Section 87(1)] [Section 87] [Entire Act]

State of Jharkhand - Subsection

Section 87(1)(c) in The Bihar Primary and Middle Education Rules, 1961

(c)the applicants for grants undertake in writing the responsibility for the proper maintenance of the buildings after construction and for the efficient management of the institution to be housed there in; and