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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(1)(e) in The Durgapur (Development And Control Of Building Operations) Act, 1958

(e)the erection of shops, workshops, warehouses, factories, offices, industrial or commercial establishments or godowns on any site; and