Allahabad High Court
State Of U.P. & Others vs Jai Prakash Singh Yadav on 23 July, 2010
Bench: R.K. Agrawal, Abhinava Upadhya
Court No. - 32 Case :- SPECIAL APPEAL DEFECTIVE No. - 669 of 2010 Petitioner :- State Of U.P. & Others Respondent :- Jai Prakash Singh Yadav Petitioner Counsel :- Standing Counsel Respondent Counsel :- Vijay Gautam Hon'ble R.K. Agrawal,J.
Hon'ble Abhinava Upadhya,J.
Issue notice on Section 5 application. Sri Vijay Gautam, learned counsel has accepted notice on behalf of the respondent. He prays for and is allowed three weeks' time to file counter affidavit. Rejoinder affidavit, if any, may be filed within two weeks' thereafter. List thereafter.
Order Date :- 23.7.2010 SKM