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Allahabad High Court

State Of U.P. & Others vs Jai Prakash Singh Yadav on 23 July, 2010

Bench: R.K. Agrawal, Abhinava Upadhya

Court No. - 32

Case :- SPECIAL APPEAL DEFECTIVE No. - 669 of 2010

Petitioner :- State Of U.P. & Others
Respondent :- Jai Prakash Singh Yadav
Petitioner Counsel :- Standing Counsel
Respondent Counsel :- Vijay Gautam

Hon'ble R.K. Agrawal,J.

Hon'ble Abhinava Upadhya,J.

Issue notice on Section 5 application. Sri Vijay Gautam, learned counsel has accepted notice on behalf of the respondent. He prays for and is allowed three weeks' time to file counter affidavit. Rejoinder affidavit, if any, may be filed within two weeks' thereafter. List thereafter.

Order Date :- 23.7.2010 SKM