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State of Uttar Pradesh - Section

Section 9 in U.P. Zila Panchayat Employees' Retirement Benefit Rules, 1972

9. Miscellaneous deduction.

- Any amount found legally due to the [Zila Panchayat] [Substituted by U.P. Act No. 9 of 1994.] and recoverable from an officer can be recovered from his gratuity or pension with the sanction of the Karya Samiti formed under Section 66 of the Adhiniyam.