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State of West Bengal - Section

Section 105A in The West Bengal Factories Rules, 1958

105A. [ Production of records, forms registers etc.- The occupier or Manager of every factory shall produce before the Inspector on his demand any record, documents, form, register etc. kept maintained in pursuance of any provision of the Act and the rules framed thereunder.] [Inserted by the West Bengal Factories (Amendment) Rules, 1991.]