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[Cites 0, Cited by 0] [Section 63(1)] [Section 63] [Entire Act]

State of West Bengal - Subsection

Section 63(1)(j) in West Bengal Municipal Act, 1993

(j)[ providing by itself or by an agency, means of supply of water for fire-fighting purposes,] [Inserted by the West Bengal Act 13 of 1995, w.e.f. 5.9.1995.]