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[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

State of Tamilnadu - Subsection

Section 34(2)(e) in Tamil Nadu Shops and Establishments Act, 1947

(e)deductions for such amenities and services supplied by the employer as the [State] [Substituted for 'Province' by the Adaptation Order of 1950] Government may, by general or special order, authorise;