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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 5(2)(a) in Jammu and Kashmir Private Security Agencies (Regulation) Act, 2015

(a)it is registered in the State of Jammu and Kashmir under the law in force in the State for such registration ; and