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State of Odisha - Section

Section 6 in The Orissa Betterment Charges Rules, 1958

6. Final classification of land.

- The proposals for division of the lands into suitable classes shall be submitted by the Collector through the Board of Revenue to Government. Government after taking into consideration the view of the Board of Revenue on the classifications may accept it with or without modifications and shall order its publication in the official Gazette in Form I.