Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 365(1)] [Section 365] [Entire Act]

State of Nagaland - Subsection

Section 365(1)(a) in Nagaland Municipal Act, 2001

(a)Use or permit to be used for the purpose of human habitation any part of a building not originally erected or authorised to be used for such purpose;