Delhi High Court - Orders
Nagesh Kumar Goel vs M/S Meattles Private Limited on 14 August, 2024
Author: Prateek Jalan
Bench: Prateek Jalan
$~20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 1255/2024
NAGESH KUMAR GOEL .....Petitioner
Through: Mr. Dushyant Swaroop, Mr. Kunal
Sharma, Ms. Dristi Bana,
Advocates.
versus
M/S MEATTLES PRIVATE LIMITED .....Respondent
Through: Ms. Anjali Sharma, Advocate.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 14.08.2024 I.A. 36463/2024 (for exemption) Exemption allowed, subject to all just exceptions. The application stands disposed of.
ARB.P. 1255/20241. Issue notice. Ms. Anjali Sharma, learned counsel, accepts notice on behalf of the respondent and seeks time to take instructions. At her request, list on 10.09.2024.
2. In the event the respondent wishes to resist the appointment of an arbitrator, it may file reply to the petition within two weeks from today, positively.
PRATEEK JALAN, J AUGUST 14, 2024 "Bhupi"/ This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/08/2024 at 06:40:28