Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 21 in The Goa Public Men's Corruption (Investigations and Inquiries) Act, 1988 21. [omitted.] [Omitted by Amendment Act, 1992 (Goa Act No. 1 of 1993).]
