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[Cites 0, Cited by 0] [Section 90] [Entire Act]

State of Kerala - Subsection

Section 90(2) in Kerala Factories Rules, 1957

(2)There shall be displayed in the ambulance room a notice giving the name, address and telephone number of the Medical Practitioner in charge. The name of the nearest hospital and its telephone number sha ll also be mentioned prominently in the said notice.