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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2) in The Fertilizer (Control) Order, 1985

(2)The Central Government may having regard to the local conditions of any area, the period of storage of fertilizers and other relevant circumstances, fixed different prices or rates for fertilizers having different periods of storage or for different areas or for different classes of consumers.