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Union of India - Section

Section 18 in The Rajiv Gandhi Institute Of Petroleum Technology Act, 2007

18. Functions of Senate.

- Subject to the provisions of this Act, the Statutes and the Ordinances, the Senate shall have the control and general regulation, and be responsible for the maintenance of standards of instruction, education and examination in the Institute and shall exercise such other powers and perform such other duties as may be conferred or imposed upon it by the Statutes.