Rajasthan High Court - Jaipur
Vijay Singh Son Of Shri Man Singh vs Sumat Kanwar Wife Of Shri Bhanwar Singh on 11 January, 2023
Author: Inderjeet Singh
Bench: Inderjeet Singh
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 15328/2022
Vijay Singh Son Of Shri Man Singh
----Petitioner
Versus
Sumat Kanwar Wife Of Shri Bhanwar Singh
----Respondent
For Petitioner(s) : Mr. R.B. Mathur, Sr. Adv., assisted by Mr. Nikhil Simlote Mr. Salim Khan Gori For Respondent(s) : Mr. Basant Singh Chhaba Mr. Mukesh Dudi HON'BLE MR. JUSTICE INDERJEET SINGH Order 11/01/2023 Issue notice to the respondents, returnable by two weeks. Mr. Basant Singh Chhaba, learned counsel accepts notice on behalf of the respondent No.2.
"Dasti" service is permitted.
List on 23.01.2023.
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