Patna High Court - Orders
Gausia Primary Agriculture Credit ... vs The State Of Bihar & Ors on 19 April, 2016
Author: Samarendra Pratap Singh
Bench: Samarendra Pratap Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
Letters Patent Appeal No.10 of 2016
In
Civil Writ Jurisdiction Case No. 11746 of 2015
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Gausia Primary Agriculture Credit Society
.... .... Appellant/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
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Appearance :
For the Appellant/s : Mr. Sanjay Kumar Singh
For the Respondent/s : Mr. Kinkar Kumar- Sc27
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CORAM: HONOURABLE THE ACTING CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE SAMARENDRA PRATAP
SINGH
ORAL ORDER
(Per: HONOURABLE THE ACTING CHIEF JUSTICE )
2 19-04-2016On the request made by learned Counsel for the appellant, this appeal is directed to be listed, on 10.05.2016, under the present heading, retaining its position.
(I.A. Ansari, ACJ) sunil/- (Samarendra Pratap Singh, J) U