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Delhi High Court - Orders

Gurpreet Singh vs The Chairman, Ntro And Ors on 7 December, 2021

Author: Rajiv Shakdher

Bench: Rajiv Shakdher, Talwant Singh

                            $~11
                            *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                            +    W.P.(C) 941/2020
                                 GURPREET SINGH                                 ..... Petitioner
                                            Through: Mr. Har Prasad Chakravorthi, Advocate.
                                                  versus
                                 THE CHAIRMAN, NTRO AND ORS.                    ..... Respondents
                                                  Through: Ms. Monika Arora with Mr. Vikram
                                                  Jetly and Mr. Sameer Sinha, Advocates.
                                 CORAM:
                                 HON'BLE MR. JUSTICE RAJIV SHAKDHER
                                 HON'BLE MR. JUSTICE TALWANT SINGH
                                            ORDER

% 07.12.2021 [Physical Hearing/Hybrid Hearing (as per request)]

1. Mr. Har Prasad Chakravorthi, who appears on behalf of the petitioner, says that he has not received the copy of the counter-affidavit. 1.1 Mr. Vikram Jetly, who appears for the respondents, says that he will have the hard copy of the counter-affidavit dispatched to Mr. Chakravorthi, at the address given below:

"H.No.116, F.F., Chaudhary Hukum Singh Complex, Kotla Village, Mayur Vihar Phase-I, Delhi-91 (Mobile Nos. 9891070823, 9354630087)"

1.2. Liberty is granted to the petitioner to file the rejoinder, before the next date of hearing.

2. List the matter on 19.04.2022.

RAJIV SHAKDHER, J TALWANT SINGH, J DECEMBER 7, 2021/ tr Click here to check corrigendum, if any Signature Not Verified Signed By:VIPIN KUMAR RAI Signing Date:14.12.2021 16:48:15