Delhi High Court - Orders
Gurpreet Singh vs The Chairman, Ntro And Ors on 7 December, 2021
Author: Rajiv Shakdher
Bench: Rajiv Shakdher, Talwant Singh
$~11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 941/2020
GURPREET SINGH ..... Petitioner
Through: Mr. Har Prasad Chakravorthi, Advocate.
versus
THE CHAIRMAN, NTRO AND ORS. ..... Respondents
Through: Ms. Monika Arora with Mr. Vikram
Jetly and Mr. Sameer Sinha, Advocates.
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
HON'BLE MR. JUSTICE TALWANT SINGH
ORDER
% 07.12.2021 [Physical Hearing/Hybrid Hearing (as per request)]
1. Mr. Har Prasad Chakravorthi, who appears on behalf of the petitioner, says that he has not received the copy of the counter-affidavit. 1.1 Mr. Vikram Jetly, who appears for the respondents, says that he will have the hard copy of the counter-affidavit dispatched to Mr. Chakravorthi, at the address given below:
"H.No.116, F.F., Chaudhary Hukum Singh Complex, Kotla Village, Mayur Vihar Phase-I, Delhi-91 (Mobile Nos. 9891070823, 9354630087)"
1.2. Liberty is granted to the petitioner to file the rejoinder, before the next date of hearing.
2. List the matter on 19.04.2022.
RAJIV SHAKDHER, J TALWANT SINGH, J DECEMBER 7, 2021/ tr Click here to check corrigendum, if any Signature Not Verified Signed By:VIPIN KUMAR RAI Signing Date:14.12.2021 16:48:15