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[Cites 0, Cited by 0] [Section 32(11)] [Section 32] [Entire Act]

State of Andhra Pradesh - Subsection

Section 32(11)(a) in Andhra Pradesh Private Universities (Establishment and Regulation) Act, 2016

(a)to take all such steps as it considers necessary for enabling maintenance of standards of teaching, examination and research in the private universities;