Section 3(1)(iii) in Bihar State Government Employees Revision of Pension, Family Pension and Death-cum-Retirement Gratuity (Validation and Enforcement) Act, 2001

[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

(iii)additional relief accruing out of para 3.1, 3.2 and 3.3 and additional amounts of pension accruing out of para 4 of the said Resolution.

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