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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Uttarakhand - Subsection

Section 11(a) in Uttarakhand Annual Transfer for Public Servants Act, 2017

(a)The compulsory transfer from a remote area to accessible area shall be made upto a limit of total vacancies available and anticipated under Section 7 in accessible area in concerned cadre. The counting of eligible employees for transfer shall be done in order of period of total service rendered in remote area during whole service period;