Section 3 in The Orissa Fire-works and Loud Speakers (Regulation) Act, 1958
3. Restrictions against display of explosive fire.
- works and use and play of loud speakers - No person shall display any explosive fireworks or use and play a loud speaker-(a)within such distance from a hospital, a Court House and an educational institution as may be prescribed; or(b)at any place or in any procession between the hours of 11 p.m. and 5 a.m. without the permission in writing of the prescribed authority.
