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[Cites 0, Cited by 0] [Section 60(1)] [Section 60] [Entire Act]

State of Haryana - Subsection

Section 60(1)(a) in Faridabad Complex Administration Building Rules, 1989

(a)be of suitable size, and if it is intended for the conveyance of foul water shall have an internal diameter of not less than 100 millimetre;