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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Karnataka - Subsection

Section 6(r) in The Karnataka Veterinary, Animal and Fisheries Sciences University Act, 2004

(r)to exercise such control over the students of the University as will secure their health, well being and discipline and to exercise through the affiliated colleges control for similar purposes over the students of the affiliated colleges: