Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Odisha - Subsection Section 16(4) in The Orissa Marine Fishing Regulation Rules, 1983 (4)In no case any fishing vessel, allowed to operate under Sub-rules (1), (2) and (3) shall operate beyond twenty-four nautical miles from the shore.
