Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 5 in Andhra Pradesh Panchayat Raj Employees Transfers (Regulation of Transfer) Rules, 2000 5. The Commissioner of Panchayat Raj & Rural Employment is the transferring authority in respect of the above categories.
