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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Madhya Pradesh - Subsection

Section 19(2)(a) in The M.P. Licensing Board (Electrical) Regulations, 1960

(a)[ has other practical experience; or [Substituted by Notification No. 498-1582-XIII-76, dated 5-3-1977.]