Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] British India - Subsection Section 5(7) in The Vaccination Act, 1880 (7)" vaccinator" means any vaccinator appointed under this Act to perform the operation of vaccination, or any private person authorized 1 in manner hereinafter provided to perform the same operation; and includes a" Superintendent of vaccination":
