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[Cites 0, Cited by 0] [Section 35] [Entire Act]

British India - Subsection

Section 35(2) in Bills of Exchange Act 1882

(2)A restrictive indorsement gives the indorsee the right to receive payment of the bill and to sue any party thereto that his indorser could have sued, but gives him no power to transfer his rights as indorsee unless it expressly authorise him to do so.